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Hindustan Petroleum Corporation ... vs Tatikonda Kameswara Rao
2024 Latest Caselaw 6608 AP

Citation : 2024 Latest Caselaw 6608 AP
Judgement Date : 1 August, 2024

Andhra Pradesh High Court - Amravati

Hindustan Petroleum Corporation ... vs Tatikonda Kameswara Rao on 1 August, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.239 of 2012

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 01.08.2024 TMR,J

Heard both sides. Reserved for Judgment. Both parties are permitted to submit their written arguments within two (2) weeks from today after exchanging it to otherside.

_________ TMR, J MS

 
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