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Burramsetti Venkataramana vs Grandhi Balaji
2024 Latest Caselaw 6605 AP

Citation : 2024 Latest Caselaw 6605 AP
Judgement Date : 1 August, 2024

Andhra Pradesh High Court - Amravati

Burramsetti Venkataramana vs Grandhi Balaji on 1 August, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Crl.RC No.748 of 2022 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05) 01.08.2024 Dr.VRKS, J

Learned counsel on both sides present. One of the question that has come up in this Revision is that the Hon'ble Appellate Court while confirming judgment of guilty and convection modified the sentence it substituted the imprisonment with compensation.

Learned counsel for both sides seeks time to argue the legality of it.

List the case on 14.08.2024, under the caption of "final hearing" in top 25 of the list.



                                                         __________
                                                          Dr.VRKS, J
                                                                   SNI





SL.       DATE   ORDER   OFFICE
NO.                       NOTE
 

 
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