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Dodda Raghava Rao vs Dodda Yedukondalu Late Kondaiah ...
2024 Latest Caselaw 3059 AP

Citation : 2024 Latest Caselaw 3059 AP
Judgement Date : 1 April, 2024

Andhra Pradesh High Court - Amravati

Dodda Raghava Rao vs Dodda Yedukondalu Late Kondaiah ... on 1 April, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT

MONDAY, THE FIRST DAY OF APRIL

TWO THOUSAND AND TWENTY FOUR

'PRESENT:
THE HONOURASLE MS JUSTICE B S BHANUMATHI
i& No. 1 OF 2023
UN
GRP NO: 878 OF 2023
Sehvesn:
Dedda Raghava Rao, Sfo. Late Kondaiah @ Yallamanda, Aged §4 years,
Geo. Private Teacher, Rfo. Ravipadu Vilage, Narasaracpet Mandal, Guntur
District.
Petitioner
AND
1. Dodda Yedukondalu S/o Late Kandaiah & Yallamanda, S/o Late Kondaiah @

Yelamanda, Aged 53 years, Dec. Private Teacher, RYo D.No.2-188, Ravipadu

Vilage, Narasargopet Mandal, Guntur District. .

Dodda Nageswara Rac, Sfo. Late Nonedaiah @ Yallamanda, Aged 84 years,

Qce, Private Teacher, Rfo O.No.4-187, Ravinadu Vilage. Narasaracost

Mandal, Guntur District.

Dodda Srinivasa Rao, Sfo. Late Kondalah @ Yalaranda, Agad 44 years,

Geo. Excise Constable Rio. D.Ne45-4 S/, Rummarivar Veedhi, Gunacala

Centre, Viieyawada Krishna District

4 Ranukellu Krishna Kurnarl (DIED)

S. Sowbhagyapu Annapurnamma, Wo. Vankateswarlu, Aged 58 years, Ryo.
SRRY Colony (RTC Coleny) D.No25-7-82 Kesanupalll Post, Narasaraonet
Mandal Guntur District.

i Rajya Lakshmi, Wo. Sambaiah, Aged 58 years, Ris. Sankapud

Vilage, D.No.2-102, Edlapadu Mandal, Guntur District.

po

S25

en

Respondents

Pattion under Seetion 157 CPC praying that in the circumstances stated in
the affidavit Med in support of the pelition, the High Court may be pleased to grant
Siay of all further proceedings pursuant to the Judgment and Deecrse datart
TS43-2018 passed in OS.Ne. 38d of 2077, on the file of the Addl, Senior Civit Judes,
Narasaranpet, Guntur District, pending disposal of GRP No. 378 of 2023, on the fle
of the High Court,

The petition corning on for hearing, upon perusing the Criminal Petition and
the mernorandum of grounds Med in support thereof and the earlier Order of the
Nigh Court dated 20.02.2023, 26.03.2023 | 25.04.2023, 17.10.2023 , 08.17.2083 &
WAZ S083 , 24.01. 2024 , 04.03.2024 & 15.05.2024 made hersin and upon hearing
the arguments of Sri Venkata Rama Rao Kots , Advocate for the Petitioners, the
Court rade the following


ORDER:

SSoet on 12.04. 2024,

interim order granted earlier is extended by three (}weeke" | Sd U. SRE DEV F ASSISTANT rem

Whee,

YRUE COPY!

SECTION OFFIC "ER

J. The Addl. Senior Civi Judas, Narasaracpet, Guntur District @. One CC to Sri Venkata Rame Rao Kote Advocate | PQIRUCI

3. One spare copy

ksr

HGH COURT

BSB, J

O1.04 2024

° »

DATED

Pastan 12.04. 2024,

ORDER

LANO.T OF 2023

iN

CRP .No.OTS8 of 2023

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