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Dr.B.R.Ambedkar Grama Abyudaya ... vs The Government Of Andhra Pradesh
2023 Latest Caselaw 4578 AP

Citation : 2023 Latest Caselaw 4578 AP
Judgement Date : 27 September, 2023

Andhra Pradesh High Court - Amravati
Dr.B.R.Ambedkar Grama Abyudaya ... vs The Government Of Andhra Pradesh on 27 September, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20357 of 2014

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 27.09.2023 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn".

_________ RNT, J Dsr

 
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