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The New India Assurance Company ... vs Smt.Tangeti Vijayalakshmi
2023 Latest Caselaw 4502 AP

Citation : 2023 Latest Caselaw 4502 AP
Judgement Date : 25 September, 2023

Andhra Pradesh High Court - Amravati
The New India Assurance Company ... vs Smt.Tangeti Vijayalakshmi on 25 September, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: C.M.A. No.654 of 2011 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 25.09.2023 VJP, J The Civil Miscellaneous Appeal is dismissed.

(vide separate judgment).

_______ VJP, J PND

 
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