Citation : 2023 Latest Caselaw 4268 AP
Judgement Date : 14 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.A. No.779 of 2025
PROCEEDING SHEET S1. OFFICE No. DATE ORDER NOTE O5. | 14.09.2023 HGJ & RRB, J Reserved for judgment.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J
RIJS/MSA
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