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The Oriental Insurance Co. Ltd. vs Pitta Samuel
2023 Latest Caselaw 4237 AP

Citation : 2023 Latest Caselaw 4237 AP
Judgement Date : 13 September, 2023

Andhra Pradesh High Court - Amravati
The Oriental Insurance Co. Ltd. vs Pitta Samuel on 13 September, 2023
Bench: Venuthurumalli Gopala Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.206 of 2012

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

11. 13-09-2023 VGKR,J

Heard both sides. List the matter on 14.09.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

 
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