Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Polothu Naif Raju Nypu Raju, vs The State Of Ap Rep By Its Pp Hyd.,
2023 Latest Caselaw 4207 AP

Citation : 2023 Latest Caselaw 4207 AP
Judgement Date : 12 September, 2023

Andhra Pradesh High Court - Amravati

Polothu Naif Raju Nypu Raju, vs The State Of Ap Rep By Its Pp Hyd., on 12 September, 2023

Bench: A V Babu

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: Crl.R.C.No.2120 of 2010

PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE

AVRB,J

03. 12.09.2023 Heard the arguments of Sri A.S.K.S.Bhargav, learned counsel representing the counsel for the petitioner and Smt. D.Prasanna Lakshmi, Special Assistant representing the Public Prosecutor.

Reserved for judgment.

_______ AVRB, J

RD

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs