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Chinimilli Venkata Ramana 2 Ors vs The National Insurance Company ...
2023 Latest Caselaw 4206 AP

Citation : 2023 Latest Caselaw 4206 AP
Judgement Date : 12 September, 2023

Andhra Pradesh High Court - Amravati
Chinimilli Venkata Ramana 2 Ors vs The National Insurance Company ... on 12 September, 2023
Bench: Venuthurumalli Gopala Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.818 of 2012

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

14. 12-09-2023 VGKR,J

Heard both sides.

At request of both sides, list the matter on 22.09.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

 
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