Pinninti Durga vs Sri Pedireddi Sridhar
2023 Latest Caselaw 4177 AP

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No: A.S. No.381 of 2023
                              PROCEEDING SHEET

SL.     DATE                               ORDER                          OFFICE
NO.                                                                        NOTE
05.   11.09.2023   VJP, J

                                      I.A. No.1 of 2023
                            This petition is filed under Order 41
                   Rule 5 of C.P.C., seeking stay of all further
                   proceedings        relating   to    the    impugned
                   judgment.
                            Learned    counsel   for   the   respondent

would submit that they have filed counter today.

Registry is directed to place the counter in record.

Post on 15.09.2023.

_______ VJP, J PND