Citation : 2023 Latest Caselaw 4064 AP
Judgement Date : 5 September, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: A.S. No.316 of 2019 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
02. 05.09.2023 VJP, J
The Appeal Suit is dismissed as withdrawn.
(vide separate judgment).
_______ VJP, J PND
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