Apsrtc., Hyderabad vs Bommina Sivaramakrishna
2023 Latest Caselaw 5234 AP

Citation : 2023 Latest Caselaw 5234 AP
Judgement Date : 31 October, 2023

Andhra Pradesh High Court - Amravati

Apsrtc., Hyderabad vs Bommina Sivaramakrishna on 31 October, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.897 of 2012
                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

05. 31.10.2023 BVLNC, J M.A.C.M.A.No.897 of 2012

Heard Sri P.Rajasekhar, learned counsel for the

appellant/APSRTC.

None appeared for the respondent/claimant

though notice served.

In that view of the matter, list under the caption

'For Judgment' and post on 06.11.2023.

__________ BVLNC, J DNB

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