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Land Acquisition ... vs G.Konda Srinivasa Rao,
2023 Latest Caselaw 5232 AP

Citation : 2023 Latest Caselaw 5232 AP
Judgement Date : 31 October, 2023

Andhra Pradesh High Court - Amravati
Land Acquisition ... vs G.Konda Srinivasa Rao, on 31 October, 2023
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.C.R.P.No.316 of 2017

                         PROCEEDING SHEET

Sl.   DATE                             ORDER                              OFFICE
No.                                                                        NOTE
08.   31.10.2023
                   VN, J:

                         The learned counsel for the revision
                   petitioner is requested to file a calculation
                   memo to show the amount payable to the
                   respondents along with the judgments relied in

the grounds of the Civil Revision Petition.

Post on 16.11.2023.

______ VN,J KPV

 
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