Bekkam Venkata Ramana Reddy, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 5231 AP

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                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. W.P.No.28382 of 2023

                                       PROCEEDING SHEET

Sl.       DATE                                                              OFFICE
                                            ORDER

No                                                                           NOTE

01.   31.10.2023           Counsel for the petitioner seeks some time to

address arguments on the issue of maintainability of the present petition in the light of the judgment rendered by the Apex Court in Radhey Shyam and another v. Chhabi Nath and others [(2015) 5 SCC 423].

List on 01.11.2023.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

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