Nandipati Chakrapani, vs Nandipati Parvathi
2023 Latest Caselaw 5211 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.S.A.No.559 of 2023 PROCEEDING SHEET Sl. DATE Office No ORDER Note 01 30.10.2023 RRR, J

I.A.No.1 of 2023 For the reasons set out in the application filed for filing of the certified copies of the Decree and Judgment in O.S.No.227 of 2013 on the file of Principal Junior Civil Judge, Tirupathi, dated 13.12.2017, is dispensed with for the time being.

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S.A.No.559 of 2023 Post on 04.11.2023.

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RKS