Citation : 2023 Latest Caselaw 5210 AP
Judgement Date : 30 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.W.P.Nos.25970, 27833, 28184, 30325 & 37331 of 2022 PROCEEDING SHEET Sl. DATE Office No ORDER Note 30.10.2023 RRR, J
It is represented that the writ appeals filed against the judgment in W.P.Nos.10887 and 10891 of 2021 are coming up before the Division Bench.
Post on 10.11.2023.
_________ RRR, J
RKS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!