Smt. Annapureddy Janakamma vs Duggempudi Seshi Reddy
2023 Latest Caselaw 5208 AP

Citation : 2023 Latest Caselaw 5208 AP
Judgement Date : 30 October, 2023

Andhra Pradesh High Court - Amravati

Smt. Annapureddy Janakamma vs Duggempudi Seshi Reddy on 30 October, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                 MAIN CASE No. S.A No. 449 of 2004
                       PROCEEDING SHEET


Sl.     DATE                        ORDER                          OFFICE
No.                                                                 NOTE

25.   30.10.2023 BSS, J

                       I have heard learned counsel for the
                 appellant, Mr.Chinnapa Reddy, as well as
                 Mr.M.Pitchaiah,   learned   counsel   for   the
                 respondent, in physical mode.

List the case on 06.11.2023, under the caption of "pronouncement of Judgment".

______ BSS,J

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