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Chandaluri Sudhakara Rao vs Kalagara Sivaram Krishna Prasad
2023 Latest Caselaw 5187 AP

Citation : 2023 Latest Caselaw 5187 AP
Judgement Date : 20 October, 2023

Andhra Pradesh High Court - Amravati

Chandaluri Sudhakara Rao vs Kalagara Sivaram Krishna Prasad on 20 October, 2023

                HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                        APPEAL SUIT No.46 of 2015

JUDGMENT:

1. Despite listing the matter under the caption 'for dismissal', no

representation is made on behalf of the appellant in the morning

session as well as in the afternoon session.

2. Perused the Order dated 19.10.2023, despite sending notice to the

appellant, he has not responded. It seems that the appellant has no

interest to prosecute the appeal.

3. As a result, the appeal is dismissed for default. However, there shall be

no order as to costs.

4. Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 20.10.2023 SAK

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

A.S.No.46 of 2015 Date: 20.10.2023

SAK

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