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Vanacharla Venkata Krishna Rao vs Union Of India
2023 Latest Caselaw 5136 AP

Citation : 2023 Latest Caselaw 5136 AP
Judgement Date : 19 October, 2023

Andhra Pradesh High Court - Amravati
Vanacharla Venkata Krishna Rao vs Union Of India on 19 October, 2023
                                                                     08




                    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No. WA.No.1001 of 2023

                                      PROCEEDING SHEET

 Sl.       DATE                                                            OFFICE
                                           ORDER
 No                                                                         NOTE

05.    19.10.2023        List on 09.11.2023.

In the meantime, operation of the judgment and order dated 21.09.2023 passed in WP.No.34565 of 2022 shall remain stayed.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

Vjl

 
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