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Vuyyuru Veera Swamyu vs Kunche Kanaka Durga Parvathi
2023 Latest Caselaw 5115 AP

Citation : 2023 Latest Caselaw 5115 AP
Judgement Date : 18 October, 2023

Andhra Pradesh High Court - Amravati
Vuyyuru Veera Swamyu vs Kunche Kanaka Durga Parvathi on 18 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.465 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

05. 18.10.2023 TMR, J

Learned counsel on both sides are present.

Heard both sides. Arguments concluded. Judgment Reserved.

_________ TMR, J KLNS

 
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