Gudivada Ashalatha vs Gudivada Seshagiri Rao
2023 Latest Caselaw 5111 AP

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                                 F.C.A.No.1 of 2009

                               PROCEEDING SHEET

Sl.
No     DATE                                                                       OFFICE
                                            ORDER

NOTE

23. 18.10.2023 UDPR, J & VGKR, J

Today judgment in connected C.M.A No.248 of 2007 is passed and the said matter is remanded to trial Court for fresh consideration and passing the judgment. It is also directed to the trial Court to submit a copy of judgment to this Court expeditiously to consider the same and hear the parties and decide the present F.C.A No.1/2009.

In that view, the Registry shall list this appeal after receiving the copy of judgment in C.M.A No.248 of 2007.

________ UDPR, J

________ VGKR, J krk