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M/S. United India Insurance Co. ... vs C. Parvathamma, Anantapur 5 Ots
2023 Latest Caselaw 5109 AP

Citation : 2023 Latest Caselaw 5109 AP
Judgement Date : 18 October, 2023

Andhra Pradesh High Court - Amravati
M/S. United India Insurance Co. ... vs C. Parvathamma, Anantapur 5 Ots on 18 October, 2023
     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.1093 of 2012

                     PROCEEDING SHEET

Sl. DATE                             ORDER                        OFFICE
No.                                                                NOTE
9.  18-10-2023   VGKR,J

                         On 13.10.2023, learned counsel for the
                 appellant submitted his arguments.
                          None appeared for the respondents on

that day i.e., on 13.10.2023.

Even though the matter is listed under the caption 'for Judgment' on today, but none appeared for the respondents.

List the matter finally on 20.10.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

 
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