Yerra Easwara Rao vs The State Of A.P.,Rep.,Pp And 2 ...
2023 Latest Caselaw 5104 AP

Citation : 2023 Latest Caselaw 5104 AP
Judgement Date : 18 October, 2023

Andhra Pradesh High Court - Amravati

Yerra Easwara Rao vs The State Of A.P.,Rep.,Pp And 2 ... on 18 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE: Crl.P.No.5335 of 2016

PROCEEDING SHEET SL.

                                                                 OFFICE
No.   DATE                           ORDER
                                                                 NOTE

02. 18.10.2023 DUPPALA VENKATA RAMANA, J

Learned counsel for the petitioner/A.1 is present and submitted that C.C. against A.2 to A.4 was split up and the same was disposed of and A.2 to A.4 were acquitted and sought time to get the copy of Judgment to file in this criminal petition for its disposal.

Considering the request, post the matter on 31.10.2023.

DUPPALA VENKATA RAMANA, J Vnb Mjl/*

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