The Apsrtc vs Moolini Hema Chandra Reddy Ano
2023 Latest Caselaw 5103 AP

Citation : 2023 Latest Caselaw 5103 AP
Judgement Date : 18 October, 2023

Andhra Pradesh High Court - Amravati

The Apsrtc vs Moolini Hema Chandra Reddy Ano on 18 October, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.1461 of 2012

                     PROCEEDING SHEET

Sl. DATE                                 ORDER                         OFFICE
No.                                                                     NOTE
9.  18-10-2023   VGKR,J

                           Heard   Sri    K.Viswanatham,     learned
                 Standing Counsel for A.P.S.R.T.C./appellant, Sri
                 D.Kodanda Rami Reddy, learned counsel for 1st
                 respondent/claimant and Sri Gudi Srinivasu,

learned counsel on behalf of Sri P.Ramanjaneyulu, learned counsel for 2 nd respondent.

Reserved for Judgment.

_________ VGKR,J

ANI

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