Nakkaraju Samudralu, vs The State Of Ap Rep By Its Pp Hyd.,
2023 Latest Caselaw 5102 AP

      THE HONOURABLE SRI JUSTICE B.V.L.N.CHAKRAVARTHI

                 CRIMINAL APPEAL No.672 of 2011

Judgment:

       Heard the learned counsel for the appellant/accused and Sri Y.

Jagadeeswara Rao, learned Special Assistant Public Prosecutor for

respondent No.1/State.

2.     Sri Chandra Sekhar Ilapakurti, learned counsel for the appellant

would submit that the appellant/accused viz., Nakkaraju @ Thapeelu

@ Nakkaraju Taatilu, S/o. Tatarao died and copy of death certificate of

the appellant also filed along with report, which shows that the

appellant/accused died on 25.12.2018 as per the report submitted by

the concerned Station House Officer.

3.     Considering the representation made by the learned counsel for

the appellant/accused, as the appellant/accused died on 25.12.2018,

the Criminal appeal is dismissed as abated.

4.     As a sequel, miscellaneous applications pending, if any, shall

stands closed.

                                         _____________________________
                                         B.V.L.N.CHAKRAVARTHI, J.

18th October, 2023. KLK HON'BLE SRI JUSTICE B.V.L.N.CHAKRAVARTHI

CRL.A.No.672 of 2011

18.10.2023

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