Seelam Dharmagnani Criscan ... vs The Union Of India
2023 Latest Caselaw 5026 AP

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               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE: W.P.No.20572 of 2023


                               PROCEEDINGS SHEET


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       DATE                                ORDER
No.                                                                            NOTE


04.   16.10.2023        Learned counsel for the respondents submits that

the vires of NMC Regulations which are challenged in the present petition have since been upheld by the Apex Court and therefore prays for time to place on record copy of judgments.

List on 27.11.2023.

                   DHIRAJ SINGH THAKUR, CJ         R.RAGHUNANDAN RAO, J

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      DATE   ORDER
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