Shaik Akber vs The State Of Andhra Pradesh,
2023 Latest Caselaw 5025 AP

Citation : 2023 Latest Caselaw 5025 AP
Judgement Date : 16 October, 2023

Andhra Pradesh High Court - Amravati

Shaik Akber vs The State Of Andhra Pradesh, on 16 October, 2023

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.P.No.23551 of 2023

PROCEEDINGS SHEET

Sl. OFFICE DATE ORDER No. NOTE

02. 16.10.2023 Learned counsel for the petitioner shall furnish a list of judgments on which he wishes to place reliance to the Court as well as the other counsel.

List on 11.12.2023.




                   DHIRAJ SINGH THAKUR, CJ          R.RAGHUNANDAN RAO, J

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