Gothiya Satish Kumar, vs The State Of A.P., Rep By Pp., And ...
2023 Latest Caselaw 5007 AP

                         HIGH COURT OF ANDHRA PRADESH

                          MAIN CASE No. CRL.A.No.1037 OF 2009

                                     PROCEEDING SHEET

 Sl.
 No       DATE                                                                  OFFICE
                                                   ORDER

NOTE

11. 13.10.2023 BVLNC, J

None appeared for the Appellant today as well as on the previous adjournments.

Sri Y.Jagadeeswara Rao, learned Special Asst. Public Prosecutor representing State present.

In that view of the matter, list the appeal on 24.11.2023 under the caption "FOR HEARING", as per the Judgment of the Hon'ble Apex Court in the case of Anokhilal vs The State Of Madhya Pradesh1 by taking steps to appoint Amicus Curiae on behalf of the Appellant.

2019 (20) SCC 196 List on 24.11.2023.

___________ BVLNC, J

KLNS