Citation : 2023 Latest Caselaw 5006 AP
Judgement Date : 13 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Criminal Appeal No.1806 of 2007
PROCEEDING SHEET
S.
No DATE ORDER
22. 13.10.2023 BVLNC, J
The Criminal Appeal is dismissed.
(Vide Separate Judgment).
_________ BVLNC, J KLNS
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