The National Insurance Co Ltd vs Mulagada Praveen Kumar Anr
2023 Latest Caselaw 5005 AP

Citation : 2023 Latest Caselaw 5005 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati

The National Insurance Co Ltd vs Mulagada Praveen Kumar Anr on 13 October, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.1196 of 2012

                     PROCEEDING SHEET

Sl. DATE                            ORDER                           OFFICE
No.                                                                  NOTE
7.  13-10-2023   VGKR,J

                        Heard Smt. Manimma Medida, learned
                 counsel for the appellant and Sri G.V.S.Mehar
                 Kumar, learned counsel for 1st respondent.

Reserved for Judgment.

_________ VGKR,J

ANI

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