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The State Of Andhra Pradesh vs Challa Venkateswara Rao
2023 Latest Caselaw 5004 AP

Citation : 2023 Latest Caselaw 5004 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs Challa Venkateswara Rao on 13 October, 2023
                                                                   31

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.205 of 2023

                             PROCEEDING SHEET

Sl.      DATE                                                      OFFICE
                                      ORDER
No                                                                  NOTE

09.    13.10.2023        Judgment reserved.



DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD

 
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