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The Special Collector L.A vs Aaduri Peda Veera Reddy
2023 Latest Caselaw 5003 AP

Citation : 2023 Latest Caselaw 5003 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati

The Special Collector L.A vs Aaduri Peda Veera Reddy on 13 October, 2023

                                                                     33

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.494 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                        OFFICE
                                        ORDER

No                                                                    NOTE

08.    13.10.2023        Learned counsel for respondent Nos.1 to 8

seeks some time to refer to the judgments that he wish to rely upon.

List on 31.10.2023.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD

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The Special Collector L.A vs Aaduri Peda Veera Reddy
2023 Latest Caselaw 5003 AP

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The Special Collector L.A vs Aaduri Peda Veera Reddy2023 Latest Caselaw 5003 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

The Special Collector L.A vs Aaduri Peda Veera Reddy
2023 Latest Caselaw 5003 AP