Ch. Eswara Naga Venkata Sai ... vs Chinthalapati Soumya Sri,
2023 Latest Caselaw 5000 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.: F.C.A.No.89 of 2023

                       PROCEEDING SHEET

Sl.      Date                       ORDER                           OFFICE
No.                                                                  NOTE


6     13.10.2023

AVSS,J & TMR,J

I.A.No.1 of 2023

This application is filed by the petitioner with a prayer to condone the delay of 41 days in filing the appeal.

Heard.

Having regard to the reasons mentioned in the affidavit filed in support of the application and as there is a small delay in filing the appeal, the application is ordered and the delay of 41 days in filing the appeal is condoned.

F.C.A.No. 89 of 2023

The appeal is disposed of. (vide separate judgment).

_________ AVSS, J

________ TMR, J cbs