The Manging Director A P S R T C vs Madakam Naga Durga
2023 Latest Caselaw 4999 AP

Citation : 2023 Latest Caselaw 4999 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati

The Manging Director A P S R T C vs Madakam Naga Durga on 13 October, 2023

Bench: Ravi Nath Tilhari, B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH
           MAIN CASE:M.A.C.M.A.No.2185, 1972 AND 3226 OF 2018

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

13.10.2023 RNT, J & BVLNC, J

M.A.C.M.A.No.2185 OF 2018

The appeal is partly allowed, by modifying the judgment and decree passed by the learned Tribunal (vide separate judgment). No costs.

________ RNT, J

__________ BVLNC, J

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