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B Mallikarjuna vs B Sankaramma
2023 Latest Caselaw 4993 AP

Citation : 2023 Latest Caselaw 4993 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati
B Mallikarjuna vs B Sankaramma on 13 October, 2023
                                                                                  61
               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE: W.A.No.400 of 2023


                                PROCEEDINGS SHEET


Sl.                                                                               OFFICE
       DATE                                  ORDER
No.                                                                                NOTE


01.   13.10.2023
                                        I.A.No.2 of 2023

                         There is a delay of approximately 605 days in filing
                   the present appeal against the judgment and order dated
                   13.07.2021 passed in W.P.No.13333 of 2021.

                         The case of the applicants is that no notice was
                   issued to them at the time of final disposal of the writ
                   petition at the admission stage.

                         None for the respondents.

For the reasons mentioned in the application and those as were urged at the time of hearing, the application is allowed subject to all just exceptions.

W.A.No.400 of 2023

List the appeal for admission on 20.10.2023.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

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