Dr.Vinod Kumar.V, I.A.S., vs Dr.K.Sreelatha
2023 Latest Caselaw 4991 AP

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA 7

FRIDAY, THE THIRTEENTH DAY OF OCTOBER,
TWO THOUSAND AND TWENTY THREE
:-PRESENT: .
HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
AND
HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

[A No. 2 OF 2023
IN
CA NO: 40 OF 2023
Between:
Dr.Vinod Kumar V. 1.A.S., Director of Medical Education, Andhra Pradesh office,
situated at Old Govt Hospital Opp Tummalapailli Kala Kshetra, Hanumanpet,
Vijayawada, Krishna NTR District.
..Appellant/Respondent No.1
AND
1) Dr.K.Sree Latha, W/o Late M V Krishna Reddy, Age 49 yrs presently warking
as Associate Professor, OBG Kurnool Medical College, Kurnool, Kurnool
District.
.. Respondent/Petitioner
2) Dr DV.S.L.Narasimham, Director of Medical Education, FAC Andhra
Pradesh, office situated at Old Govt Hospital, Opp Timmalapalli Kala Kshetra,
Hanumanpet, Vijayawada, Krishna NTR District.

R 2 impleaded as per Court order dt 03/07/2023 Vide IA No.1 of 2023 inc C
No.751 of 2023.

..Respondent/(Respondent No.2

Petition under Section 151 CPC praying that in the circumstances stated in
the affidavit filed in support of the petition, the High Court may be pleased to
suspend the operation of Judgment in C.C.No.751 of 2023 dated 21.07.2023.
pending disposal of CA No. 40 of 2023.

The Court upon perusing the petition and affidavit filed in support thereof and
the Orders of the High Court dated 18.08.2023 & 15.09.2023 and upon hearing the
arguments of Sri Vadapalli Ramesh, Counsel for the appellant and of Mr. K.dyothi
Prasad, Counsel for Respondent No. 1, made the following
ORDER:

"At request of learned counsel for the respondents for filing counter, list the matter after four (04) weeks.

interim order granted earlier is extended till then."

Sd/- $.V.S.R.Murthy

JOINT REGIS TRAR TRUE COPY//

SECTION OFFICER

To,

The Registrar (Judicial), High Court of A.P., Amaravati, One CC to SRI VADAPALLI RAMESH, Advocate [OPUC] One CC to SRI K.JYOTHI PRASAD, Advocatef[OPUC] The Section Officer, O.S.Section, High Court of AP.

One spare copy.

OA ON =

PSD

HIGH COURT

DATED:13/10/2023

NOTE: LIST THE MATTER AFTER FOUR (04) WEEKS

ORDER

LA.NO.2 OF 2023 IN CA.No.40 of 2023

EARLIER INTERIM ORDER EXTENDED