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Inited India Insurance Company ... vs Dinavathi Jayalakshmi
2023 Latest Caselaw 4989 AP

Citation : 2023 Latest Caselaw 4989 AP
Judgement Date : 13 October, 2023

Andhra Pradesh High Court - Amravati

Inited India Insurance Company ... vs Dinavathi Jayalakshmi on 13 October, 2023

     THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

                     M.A.C.M.A. No.916 of 2016

JUDGMENT:

The learned counsel Mr. M.S.P. Reddy, represented on

behalf of Dr. Challa Srinivasa Reddy, learned counsel for the

appellant.

2. The learned counsel for the appellant filed memo

before the Registry seeking permission to withdraw the appeal.

3. Permitted.

4. Hence, this Motor Accident Civil Miscellaneous

Appeal is dismissed as withdrawn.

Consequently, miscellaneous petitions, pending if

any, shall stand closed. The interim stay granted if any, shall

stand vacated.

____________________________________ JUSTICE BANDARU SYAMSUNDER

Date: 13.10.2023 MVK

THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

M.A.C.M.A. No.916 OF 2016

Date: 13.10.2023 MVK

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