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Karumuri Venkata Laxmi ... vs Devatha Nagabhushanam
2023 Latest Caselaw 4946 AP

Citation : 2023 Latest Caselaw 4946 AP
Judgement Date : 12 October, 2023

Andhra Pradesh High Court - Amravati
Karumuri Venkata Laxmi ... vs Devatha Nagabhushanam on 12 October, 2023

HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: A.S.No.960 of 1997 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

39. 12.10.2023 SV,J

Heard both sides. Reserved for Judgment.

______ SV,J

KNN

 
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