Anaparthi Srirama Chandra Murthy ... vs State Of A.P
2023 Latest Caselaw 4940 AP

           HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                 MAIN CASE No. Criminal Appeal No.856 of 2007
                                     PROCEEDING SHEET
 Sl.                                                                                OFFICE
                                                   ORDER

 No      DATE                                                                        NOTE
17.    12.10.2023        BVLNC, J

None appeared for the Appellant/accused today, as well as on the previous adjournment.

Sri Y.Jagadeeswara Rao, learned Special Assistant Public Prosecutor for respondent/State present.

In that view of the matter, list the appeal on 09.11.2023 under the caption "FOR HEARING", as per the Judgment of the Hon'ble Apex Court in the case of Anokhilal vs The State Of Madhya Pradesh1 by taking steps to appoint Amicus Curiae on behalf of the Appellant.

List on 09.11.2023.

___________ BVLNC, J Pmk

2019 (20) SCC 196