The New India Assurance Company ... vs Shaik Jahirabi
2023 Latest Caselaw 4937 AP

Citation : 2023 Latest Caselaw 4937 AP
Judgement Date : 12 October, 2023

Andhra Pradesh High Court - Amravati

The New India Assurance Company ... vs Shaik Jahirabi on 12 October, 2023

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

         MAIN CASE No: M.A.C.M.A No.558 of 2022

                   PROCEEDING SHEET

SL.     DATE                        ORDER                               OFFICE
NO.                                                                      NOTE
09    12.10.2023 Dr.VRKS, J.

Smt.A.Jayanti, learned counsel for appellant, Sri P.Jagadish Chandra Prasad, respondents/claimants, Sri Upendra Rao Manukonda for the respondent Insurance company submitted arguments. Additional material papers filed by the appellant counsel are received.

Arguments concluded.

Judgment reserved.

___________________ Dr.VRKS, J.

GRL

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