Guvvala Ramakrishna Reddy vs Guvvala Satyanarayana Reddy
2023 Latest Caselaw 4935 AP

Citation : 2023 Latest Caselaw 4935 AP
Judgement Date : 12 October, 2023

Andhra Pradesh High Court - Amravati

Guvvala Ramakrishna Reddy vs Guvvala Satyanarayana Reddy on 12 October, 2023

           HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                MAIN CASE No. Second Appeal No.427 of 2010
                           PROCEEDING SHEET
 Sl.                                                                   OFFICE
                                        ORDER

No DATE NOTE

42. 12.10.2023 BVLNC, J Heard Sri T.V.S.Prabhakara Rao, learned

counsel for the appellant and Sri Palaparthi

Prabhakar, learned counsel for the respondent.

List on 16.10.2023 under the caption "FOR JUDGMENT".

___________ BVLNC, J Pmk

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