Raja Pande, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 4911 AP

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
          MAIN CASE No.CRL.A.No.345 OF 2009
                                    PROCEEDING SHEET
Sl.                                                                                OFFICE
                                                  ORDER

No      DATE                                                                        NOTE
10.   11.10.2023        BVLNC, J

None appeared for the Appellant/accused today, as well as on the previous adjournment.

Sri Y.Jagadeeswara Rao, learned Special Assistant Public Prosecutor for respondent/State present.

In that view of the matter, list the appeal on 15.11.2023 under the caption "FOR HEARING", as per the Judgment of the Hon'ble Apex Court in the case of Anokhilal vs The State Of Madhya Pradesh1 by taking steps to appoint Amicus Curiae on behalf of the Appellant.

List on 15.11.2023.

___________ BVLNC, J Pmk

2019 (20) SCC 196