Citation : 2023 Latest Caselaw 4761 AP
Judgement Date : 6 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A. No.204 of 2014
PROCEEDING SHEET
S.
No DATE ORDER
06. 06.10.2023 VGKR, J Learned counsel on both sides are resent. Heard learned counsel on both sides. Registry is directed to list the matter on 09.10.2023 under the caption 'for Judgment'.
_________ VGKR, J KLNS
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