Citation : 2023 Latest Caselaw 4760 AP
Judgement Date : 6 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A. No.416 of 2013
PROCEEDING SHEET
S.
No | DATE ORDER
06. | 06.10.2023 | VGKR, J
Heard Learned counsel on both sides.
Judgment Reserved.
VGKR, J KLNS
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