The New India Assurance Company ... vs Lingam Padmavathi 3 Ors
2023 Latest Caselaw 4758 AP

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: M.A.C.M.A.No.305 of 2014

                              PROCEEDING SHEET

S.
No      DATE                            ORDER


14.   06.10.2023 VGKR, J

                          Heard    learned    counsel      for   the
                appellant/The New India Assurance Company
                Ltd.
                          On the last occasion also there is no
                representation on behalf of the learned counsel
                for respondents.     Therefore   a   direction   was

given by this Court to the Counsel for the respondents to submit the arguments on today itself.

Today also there is no representation on behalf of respondents. Therefore list the matter under the caption 'for judgment'.

List the matter on 10.10.2023.

_________ VGKR, J KLNS