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United India Insurance Co. Ltd., vs Shaik Khajavali
2023 Latest Caselaw 4755 AP

Citation : 2023 Latest Caselaw 4755 AP
Judgement Date : 6 October, 2023

Andhra Pradesh High Court - Amravati
United India Insurance Co. Ltd., vs Shaik Khajavali on 6 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A. No.2860 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

04. 06.10.2023 VGKR, J Learned counsel on both sides are resent. Heard learned counsel on both sides. Registry is directed to list the matter on 09.10.2023 under the caption 'for Judgment'.

_________ VGKR, J KLNS

 
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