Proceeding Sheet vs Unknown
2023 Latest Caselaw 4751 AP

Citation : 2023 Latest Caselaw 4751 AP
Judgement Date : 6 October, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 6 October, 2023

 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

         MAIN CASE: M.A.C.M.A. No.1358 of 2007

                            PROCEEDING SHEET
SL.                                                            OFFICE
No.   DATE                        ORDER                        NOTE

18.   06.10.2023   DUPPALA VENKATA RAMANA, J

                           Heard the learned counsel for the
                   appellant and respondents.

Reserved for Judgment.

DUPPALA VENKATA RAMANA, J Pnd Mjl/*

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