President , Visakha Hotel And ... vs The Management, Visakhapatnam ...
2023 Latest Caselaw 4749 AP

Citation : 2023 Latest Caselaw 4749 AP
Judgement Date : 6 October, 2023

Andhra Pradesh High Court - Amravati

President , Visakha Hotel And ... vs The Management, Visakhapatnam ... on 6 October, 2023

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: W.P.No.22797 of 2007

                   PROCEEDING SHEET

SL.     DATE                         ORDER                              OFFICE
NO.                                                                      NOTE
4     06.10.2023 Dr.VRKS, J.

Heard arguments of Sri M.Pitchaiah, learned counsel for Writ petitioner and Sri G.V.S.Ganesh, learned counsel for respondents. Both sides cited legal authorities.

Arguments concluded. Judgment reserved.

___________________ Dr.VRKS, J.

GRL

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