Dudekula Gurarappa vs The Special Deputy Collector La
2023 Latest Caselaw 4742 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: L.A.A.S.No.147 of 2009

PROCEEDING SHEET

Sl.

      DATE                               ORDER
No

11. 06.10.2023 CMR,J & TRR,J

I.A.No.1 of 2023 Costs not paid. Therefore, this petition is dismissed.

I.A.Nos.2 and 3 of 2023 Since I.A.No.1 of 2023 is dismissed, consequently these petitions are dismissed.

L.A.A.S.No.147 of 2009 The Land Acquisition Appeal Suit is dismissed.

(vide separate judgment)

_______ CMR, J

______ TRR, J ARR/KSJ