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Illindra Ramanadham vs Salla Rama Sambhavi
2023 Latest Caselaw 4712 AP

Citation : 2023 Latest Caselaw 4712 AP
Judgement Date : 5 October, 2023

Andhra Pradesh High Court - Amravati

Illindra Ramanadham vs Salla Rama Sambhavi on 5 October, 2023

               THE HON'BLE SRI JUSTICE V.SRINIVAS

               TR. APPEAL SUIT No.583 of 2009

JUDGMENT:

Sri S.S.Bhatt, learned counsel for the appellant, submits

that the sole appellant died and consequently the present

appeal is abated.

2. Having regard to the above and in view of the

submissions, the transfer appeal suit is dismissed as abated.

There shall be no order as to costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_______________________ JUSTICE V.SRINIVAS Date: 05.10.2023 Krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

TR.APPEAL SUIT No.583 of 2009

DATE: 05.10.2023

Krs

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